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Madras HC Directs State to Examine Feasibility of LKG, UKG in Govt. Schools - (04 Jul 2016)

Madras High Court has directed State Government to examine feasibility of introducing LKG and UKG sections in state-run schools and arrive at a decision, while complying with the guidelines of the Dr Muthukumaran Committee report.

Tags : MADRAS HIGH COURT   DR MUTHUKUMARAN COMMITTEE REPORT  

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