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Supreme Court: Maintain Status Quo on Demolitions in Gurugram's DLF City - (07 Apr 2025)

CIVIL

Supreme Court while issuing notice on batch of petitions filed by aggrieved residents of Gurugram's DLF City, has directed maintenance of status quo in respect of unauthorized constructions in respect of direction passed by Punjab and Haryana High Court to take prompt action.

Tags : SUPREME COURT   GURUGRAM'S DLF CITY   STATUS QUO  

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