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SC: Teacher in Service on 10.8.2017 with 18 Month D.El.Ed before 1.4.2019 at Par with Diploma Holder - (07 Apr 2025)

SERVICE

Supreme Court has observed that teachers who were in employment as on 10.08.2017 and who completed the 18 months D. El. Ed. (ODL) programme through NIOS before 1.04.2019 shall be considered as valid diploma holders for the purpose of applying in other institutions and/or for promotional avenues.

Tags : SUPREME COURT   DIPLOMA HOLDERS   PROMOTIONAL AVENUES  

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