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Gujarat HC Stays CIC Order on PM Modi's Degree - (04 Jul 2016)

Gujarat High Court has stayed Central Information Commission (CIC) order asking the Gujarat University to provide details of the MA degree of Prime Minister, Narendra Modi to Delhi Chief Minister, Arvind Kejriwal, who had alleged that it was fake.

Tags : GUJARAT HIGH COURT   CENTRAL INFORMATION COMMISSION   NARENDRA MODI   ARVIND KEJRIWAL  

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