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SC Stops Felling of Trees in Kancha Gachibowli Area in Hyderabad - (04 Apr 2025)

ENVIRONMENT

Supreme Court has directed to stop large-scale felling of trees in the Kancha Gachibowli area in Hyderabad and warned of strict action against the Chief Secretary of the State in case of non-compliance of the order.

Tags : SUPREME COURT   KANCHA GACHIBOWLI   HYDERABAD  

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