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Delhi High Court Passes Permanent Injunction in Favour of ‘Peak XV Partners’ - (03 Apr 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has passed permanent injunction of in favour of Peak XV Partners Advisors India LLP against passing off of its trademark 'Peak XV Partners' through fraudulent website, apps, WhatsApp. The Court observed that there was a clear intent to defraud and deceive the public.

Tags : DELHI HIGH COURT   PERMANENT INJUNCTION   'PEAK XV PARTNERS  

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