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Lok Sabha Passes the Waqf (Amendment) Bill, 2025 - (03 Apr 2025)

CONSTITUTION

Lok Sabha has passed the Waqf (Amendment) Bill, 2025 in the ongoing budget session of Parliament. The bill was passed with 288 votes in favour and 232 votes against it.

Tags : LOK SABHA   WAQF (AMENDMENT) BILL   BUDGET SESSION  

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