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AP HC: Mere Projection of Prejudice Not Sole Ground to Brush Aside Principles of Natural Justice - (02 Apr 2025)

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AP HC has observed that the doctrine of prejudice does not supplant the principles of natural justice but operates as an integral part. Therefore, mere projection of argument of prejudice by itself is not a sole ground to brush aside the applicability of principles of natural justice.

Tags : AP HIGH COURT   PROJECTION OF PREJUDICE   NATURAL JUSTICE  

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