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Bombay High Court Allows Retail Store in Pune to Operate 24*7 - (02 Apr 2025)

CIVIL

Bombay High Court has allowed a retail store in Pune to operate 24x7 and observed that this concept brings convenience, ease and flexibility to the consumers to make purchases, more particularly for the persons with non-standard working hours.

Tags : BOMBAY HIGH COURT   PUNE   CONSUMERS  

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