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SC Clarifies if Assistant Profs. in Engineering Colleges be Re-designated as Associate Profs. Without - (02 Apr 2025)

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Supreme Court has held that Assistant Professors in Engineering institutes who are appointed after 15.03.2000, who were non-Ph.D and had also failed to acquire the same within seven years of appointment as was required, cannot be re-designated as an Associate Professor.

Tags : SUPREME COURT   ASSISTANT PROFESSORS   ASSOCIATE PROFESSOR  

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