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Supreme Court Disposes of Contempt Petition against Chhattisgarh Tax Authorities - (01 Apr 2025)

INSOLVENCY

Supreme Court after giving the benefit of doubt has disposed of a contempt petition filed against Chhattisgarh tax authorities which raised demand notices against a successful resolution applicant over claims in respect of a period prior to the approval of the resolution plan.

Tags : SUPREME COURT   CONTEMPT PETITION   CHHATTISGARH TAX AUTHORITIES  

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