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Delhi HC Defers Release of Tamil Film 'Veera Deera Sooran' by 4 Weeks - (28 Mar 2025)

MEDIA AND COMMUNICATION

The Delhi High Court has stayed the release of Tamil film 'Veera Deera Sooran' by four weeks, over alleged breach of an assignment agreement by the film's producer.

Tags : DELHI HC   'VEERA DEERA SOORAN’  

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