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Del. HC Upholds Rules Barring Retired Judges of Other States from Applying for Sr. Adv. Designation - (28 Mar 2025)

CIVIL

The Delhi High Court has upheld the constitutional validity of Rule 9B of the High Court of Delhi Designation of Senior Advocate Rules, 2024, prohibiting retired judges of other States from applying for senior advocate designation in Delhi.

Tags : HIGH COURT OF DELHI DESIGNATION OF SENIOR ADVOCATE RULES   2024   DELHI HIGH COURT  

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