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Delhi HC Refuses to Disturb Allotment of Land to Political Parties for Construction of Party Offices - (27 Mar 2025)

CIVIL

Delhi High Court has refused to disturb the allotment of a land to three political parties, for construction of their party offices that was earlier allotted to the Airports Authority of India.

Tags : DELHI HIGH COURT   ALLOTMENT OF LAND   POLITICAL PARTIES  

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