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Delhi High Court Allows MP Engineer Rashid to Attend Parliament Session - (27 Mar 2025)

CRIMINAL

Delhi High Court has allowed Jammu and Kashmir MP Engineer Rashid to attend the Parliamentary session ‘in-custody’. Engineer Rashid shall be handed-over to the custody of Parliament security to attend the proceedings and to avail other facilities and amenities within the Parliament House.

Tags : DELHI HIGH COURT   ENGINEER RASHID   PARLIAMENT HOUSE  

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