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P&H HC: Search of Pvt. Conveyance in Public Place Requires Compliance of S 41(1) & 42(2) of NDPS Act - (27 Mar 2025)

NARCOTICS

P&H High Court has observed that where secret information is received in terms of Section 42 of the NDPS Act, then the search of a private conveyance even in a public place/transit would require compliance of Sections 41(1) and 42(2) of the NDPS Act.

Tags : P&H HIGH COURT   PUBLIC PLACE   NDPS ACT  

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