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J&K HC Adopts SOPs by Supreme Court regarding Appearance of Govt. Officials in Court Proceedings - (27 Mar 2025)

CIVIL

Jammu and Kashmir and Ladakh High Court has issued a notification adopting the Standard Operating Procedure (SOP) with regard to personal appearance of Government Officials in court proceedings, as laid down by the Hon'ble Supreme Court.

Tags : J&K HIGH COURT   SUPREME COURT   GOVERNMENT OFFICIALS  

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