SC: Govt. Employee Transferred at Request Will Have to be Accommodated in Transferred Post - (27 Mar 2025)
SERVICE
SC has observed that if a Govt. employee is transferred at his own request, such employee will have to be accommodated in transferred post, subject to claims & status of other employees at the transferred place, as their interests cannot be varied in absence of any public interest in the transfer.
Tags : SUPREME COURT GOVERNMENT EMPLOYEE TRANSFERRED POST
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