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SC: Large Areas Do Not Attract the Same Price as is Offered for Small Plots of Lands - (27 Mar 2025)

LAND ACQUISITION

SC has observed that it is a settled principle of law that large areas do not attract the same price as is offered for the small plots of lands. Therefore, some amount of deduction is also normally permissible on account of largeness in area.

Tags : SUPREME COURT   SMALL PLOTS   LARGE AREAS  

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