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System for reporting banks’ associations discontinued- (Reserve Bank of India) (30 Jun 2016)

MANU/DDBS/0003/2016

Banking

The Reserve Bank of India discontinued the Quarterly Reporting System - foreign branches/subsidiaries/joint ventures/associates of Indian Banks , with effect from 30 June 2016.

Under QRS, the above mentioned entities of Indian banks were required to submit quarterly returns for reporting of profit and asset size of overseas operations of the bank.

Tags : QUARTERLY REPORTING SYSTEM   FOREIGN BRANCHES   ASSOCIATIONS   INDIAN BANKS  

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