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NCLT Kochi: As Per IBBI Regulations, Replaced Liquidator Entitled to Minimum 2 Lakh Rupees - (24 Mar 2025)

INSOLVENCY

NCLT Kochi bench has held that as per the IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016, replaced/outgoing liquidator is entitled to a minimum fee of Rs. 2 Lakh for the tenure he has worked.

Tags : NCLT KOCHI   IBBI REGULATIONS   LIQUIDATOR  

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