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Parliament’s monsoon session begins 18 July 2016 - (29 Jun 2016)

MANU/PIBU/0509/2016

Parliament will convene in its Monsoon session between 18 July and 12 August, 2016.

20 sittings of the Houses are planned over 26 days, with 11 Bills pending in the Lok Sabha and 45 in the Rajya Sabha.

Tags : PARLIAMENT   MONSOON SESSION 2016  

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