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Show Cause Notice Sent to DSK Legal for Video Advertisement Featuring Bollywood Actor - (21 Mar 2025)

CIVIL

Bar Council of India has sent a show cause notice to law firm DSK Legal for its video advertisement featuring a bollywood actor. It was stated that such promotional tactics are not only deceptive but also violate the trust that clients place in the legal system.

Tags : SHOW CAUSE NOTICE   DSK LEGAL   VIDEO ADVERTISEMENT  

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