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SC Issues Notice on PIL Seeking Strict Implementation of RPwD Act in Prisons - (20 Mar 2025)

CIVIL

Supreme Court has issued notice on a Public Interest Litigation (PIL) seeking strict implementation of the Rights of Persons with Disabilities Act, 2016 (RPwD Act) in prisons across the country.

Tags : SUPREME COURT   PUBLIC INTEREST LITIGATION   RPWD ACT  

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