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Del. HC: Misuse of Firecrackers has Potential Not Only to Cause Ocular Injuries but Also Other Injuri - (20 Mar 2025)

CIVIL

Delhi High Court while hearing a PIL regarding the issue of ocular injuries caused due to usage of firecrackers, has observed that misuse of firecrackers has the potential not only to cause ocular injuries but also injuries to any other body part, even to the pets and other animals.

Tags : DELHI HIGH COURT   MISUSE OF FIRECRACKERS   OCULAR INJURIES  

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