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Delhi High Court Pulls Up Delhi Govt. for Lack of Efforts to Ensure Finances for Pending Projects - (20 Mar 2025)

CIVIL

Del. HC has pulled up Delhi Govt. for lack of efforts to ensure finances for pending project of construction of residential flats for judicial officers & observed that it is needless to remind the officers of Govt. and other authorities that providing accommodation to officers has to be prioritized.

Tags : DELHI HIGH COURT   PENDING PROJECTS   JUDICIAL OFFICERS  

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