Supreme Court, Greater Noida Authority, Homebuyers - (20 Mar 2025)
ENVIRONMENT
Supreme Court has refused to grant blanket permission for the establishment or expansion of Micro, Small, and Medium Enterprises (MSMEs) in the Taj Trapezium Zone unless the Court is made aware whether the industry sought to be created is likely to create pollution.
Tags : SUPREME COURT TAJ TRAPEZIUM ZONE BLANKET PERMISSION
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