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SC: Greater Noida Authority to Cooperate With Homebuyers in Reviving Abandoned Housing Project - (20 Mar 2025)

CIVIL

Supreme Court has directed the Greater Noida Industrial Development Authority to cooperate in the entire exercise of reviving a dead project where the home buyers have been cheated by the builder who has vanished decades ago.

Tags : SUPREME COURT   GREATER NOIDA AUTHORITY   HOMEBUYERS  

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