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SC: Government of Uttarakhand Explains ‘Misutilization’ of CAMPA Funds - (20 Mar 2025)

CIVIL

Government of Uttarakhand has explained the misutilization of CAMPA (Compensatory Afforestation Fund Management and Planning Authority) funds to the Supreme Court. Pursuant to such explanation, the SC decided to not go further with the issue.

Tags : GOVERNMENT OF UTTARAKHAND   CAMPA FUNDS   MISUTILIZATION  

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