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CBEC reduces requirements for registering as first stage dealer and importer- (Ministry of Finance ) (28 Jun 2016)

MANU/EXNT/0030/2016

Excise

The Central Board of Excise and Customs specified requirements for those seeking to register as a first stage dealer and importer.

A person registered as first stage dealer shall not be required to register as an importer, and vice versa.

Tags : CBEC   FIRST STAGE DEALER   IMPORTER  

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