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Apparel Manufacturer Moves NCLT against Zomato Over Non-Payment of Dues - (18 Mar 2025)

INSOLVENCY

Food delivery giant Zomato is facing an insolvency plea filed by Nona Lifestyle, a B2B apparel manufacturer over non-payment of dues upto ?1,64,83,194 for the uniforms worn by delivery partners and other apparel.

Tags : APPAREL MANUFACTURER   ZOMATO   INSOLVENCY PLEA  

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