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Delhi HC Restrains Restaurants from Using Marks ‘Dominic Pizza’ ‘Domindo Pizza’ - (18 Mar 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court in a trademark infringement suit filed by Domino's, has restrained various restaurants from using the marks “Dominic Pizza” and “Domindo Pizza” while selling pizzas and has also directed Swiggy and Zomato to de-list the outlets from their platforms.

Tags : DELHI HIGH COURT   TRADEMARK INFRINGEMENT   DOMINIC PIZZA  

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