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Karnataka HC: Today in the Form of Reels, Unlawful Activities are Glorified - (18 Mar 2025)

MEDIA AND COMMUNICATION

Karnataka High Court while hearing a petition file by X Corp seeking protection from any coercive action against the company, has observed that today in the form of this reels, unlawful activities are glorified which sends a signal of lawlessness.

Tags : KARNATAKA HIGH COURT   UNLAWFUL ACTIVITIES   X CORP  

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