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J&K HC Quashes Preventive Detention of former J&K High Court Bar Association President - (18 Mar 2025)

CRIMINAL

Jammu and Kashmir and Ladakh High Court has quashed the preventive detention of former Jammu and Kashmir High Court Bar Association President on the ground that the allegations leveled against him are vague, ambiguous and lacking in material particulars.

Tags : J&K HIGH COURT   BAR ASSOCIATION PRESIDENT   PREVENTIVE DETENTION  

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