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BCI Issues Warning against Practice of Advocates Advertising their Legal Services - (18 Mar 2025)

CIVIL

BCI has issued a stringent warning against the increasingly prevalent and unethical practice of advocates advertising their legal services through social media, promotional videos and stated that involvement of bollywood actors, celebrities as promotional tools clearly violate the BCI Rules.

Tags : BAR COUNCIL OF INDIA   LEGAL SERVICES   SOCIAL MEDIA  

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