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Ker. HC: Concept that Women Won't Make False Sexual Assault Allegations is Outdated - (17 Mar 2025)

CRIMINAL

Kerala High Court has observed that nowadays the old concept that women won't make false sexual assault allegations is outdated as there are cases of rape, sexual molestation and other misconduct without any iota of truth in order to settle a score.

Tags : KERALA HIGH COURT   SEXUAL ASSAULT   FALSE ALLEGATIONS  

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