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Ker. HC: Motherhood is a Deeply Personal and Fundamental Aspect of Life - (17 Mar 2025)

LAW OF MEDICINE

Ker HC while setting aside the decision in Rajitha P.V. and Ors. Vs. Union of India and Ors.(MANU/KE/0432/2025), has observed that motherhood is a deeply personal and fundamental aspect of life. Any interpretation that results in depriving someone of it permanently has to be approached with caution.

Tags : KERALA HIGH COURT   FUNDAMENTAL ASPECT   MOTHERHOOD  

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