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J&K HC: Individual Seeking Reservation in EWS Must Not Fall Under Reserved Categories - (17 Mar 2025)

SERVICE

J&K HC has observed that an individual seeking to claim reservation in the Economically Weaker Sections (EWS) category must not fall under any of the reserved categories, including Scheduled Tribes (STs), Scheduled Castes (SCs), Reserved Backward Areas (RBA) or any other similar categories.

Tags : J&K HIGH COURT   ECONOMICALLY WEAKER SECTIONS   SCHEDULED CASTES  

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