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Delhi High Court Directs to Take Down YouTuber 'Defamatory' Video on Sadhguru, Isha Foundation - (13 Mar 2025)

MEDIA AND COMMUNICATION

The Delhi High Court has ordered to take down YouTuber, Shyam Meera Singh's recent, allegedly defamatory YouTube video on Isha Foundation and its founder spiritual leader Sadhguru Jaggi Vasudev.

Tags : DELHI HIGH COURT   SADHGURU   ISHA FOUNDATION   SHYAM MEERA SINGH  

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