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Bombay HC Upholds Suspension of TISS Student for Participating in Anti-National' Activities - (13 Mar 2025)

EDUCATION

The Bombay High Court has upheld the suspension of a Tata Institute of Social Sciences (TISS) PhD student, Ramadas KS, who was debarred for 2 years for participating in a protest under the banner of PSF – TISS against the BJP government and implementation of National Education Policy (NEP).

Tags : BOMBAY HIGH COURT   NATIONAL EDUCATION POLICY   TATA INSTITUTE OF SOCIAL SCIENCES  

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