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SC: Absolute Scrupulousness in Selection Process Rejuvenates the Faith of Public - (11 Mar 2025)

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Supreme Court has observed that in India, there are far more takers of Government jobs than there are jobs available. Absolute scrupulousness in the process for selection instills and further rejuvenates the faith of the public that deserving candidates have been installed to such positions.

Tags : SUPREME COURT   SELECTION PROCESS   ABSOLUTE SCRUPULOUSNESS  

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