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Kerala HC: Mental Condition of the Youngsters of Our Country is Astonishing and Disturbing - (10 Mar 2025)

CRIMINAL

Kerala High Court has stated that the mental condition of the youngsters of our country is astonishing and disturbing. There is no purpose in blaming the young generation. The society and parents should watch them closely and monitor that their relationship is with good people.

Tags : KERALA HIGH COURT   MENTAL CONDITION   YOUNGSTERS  

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