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Supreme Court AORA Launches Help Desk to Assist Members with Procedural and Substantive Matters - (10 Mar 2025)

CIVIL

Supreme Court Advocates-on-Record Association (SCAORA) has launched a help desk staffed by experienced AORs to assist its members with procedural and substantive matters related to Supreme Court practice.

Tags : SUPREME COURT   HELP DESK   SUBSTANTIVE MATTERS  

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