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SC: App. u/s 47 Raising Question of Right/Title to be Treated as Application Under Order 21 Rule 97 - (10 Mar 2025)

CIVIL

Supreme Court has observed that an application filed under Section 47 of CPC raising questions of right, title, or interest in the property would be deemed as an application filed under Order XXI Rule 97 of CPC, 1908.

Tags : SUPREME COURT   SECTION 47   QUESTION OF RIGHT  

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