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Del. HC: Moti Mahal Restaurant Files Trademark Infringement Suit against Moti Mahal Delux - (07 Mar 2025)

INTELLECTUAL PROPERTY RIGHTS

Moti Mahal Delux Management Services Private Limited that runs the popular restaurant chains of Moti Mahal has filed a trademark infringement suit against Moti Mahal Delux in the Delhi High Court.

Tags : MOTI MAHAL   MOTI MAHAL DELUX   DELHI HIGH COURT  

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