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Delhi HC: Yamuna Floodplain Area is a Designated Prohibited Activity Zone - (06 Mar 2025)

ENVIRONMENT

Del. HC has observed that Yamuna floodplain area is a designated prohibited activity zone and serves as a vital element of the river ecosystem. Encroachment upon this area disrupts the natural flow of water, resulting in the diversion of watercourses and contributing to flooding in adjacent regions.

Tags : DELHI HIGH COURT   YAMUNA FLOODPLAIN   ACTIVITY ZONE  

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