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Guj. HC Expresses Displeasure Over Municipality’s Absolute Silence on Death of Sanitation Workers - (06 Mar 2025)

CIVIL

Gujarat High Court has expressed displeasure over absolute silence by Chief Officer of Patdi Nagar Palika (Municipality) in a matter relating to death of two sanitation workers during manual scavenging.

Tags : GUJARAT HIGH COURT   SANITATION WORKERS   MANUAL SCAVENGING  

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