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Bombay HC Expresses Displeasure Over Ineffective Function of Helpline Number for Fraud - (06 Mar 2025)

CYBER LAWS

Bombay High Court has expressed displeasure over the ineffective functioning of national helpline number '1930' for 'cyber fraud' and remarked that the authorities should either ensure that the number works or just inform the public that they can’t help them.

Tags : BOMBAY HIGH COURT   HELPLINE NUMBER   FRAUD  

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