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Supreme Court Hints at Directing CBI Probe into Builder-Banks Nexus - (06 Mar 2025)

PROPERTY

Supreme Court has hinted at directing a CBI probe into a builder-banks nexus and expressed that some real estate companies and banks which sanction loans to them for their project in the NCR region take homebuyers to ransom by forcing them to pay EMIs without having obtained possession of flats.

Tags : SUPREME COURT   CBI PROBE   BUILDER-BANKS NEXUS  

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