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SC Asks Chief Secretary of Uttarakhand to Explain Misutilization of CAMPA Funds - (06 Mar 2025)

CIVIL

Supreme Court has asked the Chief Secretary of Uttarakhand to explain why the CAMPA funds which are meant for improving the green cover across the country were misused for inadmissible purposes including purchase of iPhones, laptops, etc.

Tags : SUPREME COURT   CAMPA FUNDS   CHIEF SECRETARY  

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